Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Goa - Subsection Section 429(4) in Goa Prisons Rules, 2006 (4)to report the fact of any suspicious person or persons observed loitering about the prison or mingling with prisoners to the highest superior officer present on the occasion.
