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Orissa High Court

Satyabhan Nayak vs State Of Odisha & Ors. .... Opp. Parties on 7 July, 2021

Author: Biswajit Mohanty

Bench: Biswajit Mohanty

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                      W.P.(C) No.5994 of 2018

             Satyabhan Nayak               ....         Petitioner

                              Mr. P.C. Jena, Advocate

                                -versus-
             State of Odisha & Ors.      ....    Opp. Parties
                             Mr. P. Mohapatra, Additional
                             Standing Counsel (OAT).

                              CORAM:
                     JUSTICE BISWAJIT MOHANTY
                               ORDER

Order No. 07.07.2021

9. This matter is taken up through Video Conferencing Mode.

As requested, List this matter on 9.7.2021 under the heading "For Orders"

(Biswajit Mohanty) Judge amit