Orissa High Court
Satyabhan Nayak vs State Of Odisha & Ors. .... Opp. Parties on 7 July, 2021
Author: Biswajit Mohanty
Bench: Biswajit Mohanty
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.5994 of 2018
Satyabhan Nayak .... Petitioner
Mr. P.C. Jena, Advocate
-versus-
State of Odisha & Ors. .... Opp. Parties
Mr. P. Mohapatra, Additional
Standing Counsel (OAT).
CORAM:
JUSTICE BISWAJIT MOHANTY
ORDER
Order No. 07.07.2021
9. This matter is taken up through Video Conferencing Mode.
As requested, List this matter on 9.7.2021 under the heading "For Orders"
(Biswajit Mohanty) Judge amit