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State of Tamilnadu - Section

Section 1 in The Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees

1. Scope of scheme.

(1)Marriage advance may be sanctioned to the employees of Coimbatore City Municipal Corporation including Last Grade Servants for the celebration of the marriage of themselves and their sons, daughters, stepsons and step-daughters. In the of marriage of the employees themselves, the advance is admissible, provided the employee's father or mother is not eligible for the advance or had not applied for it.