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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Maharashtra - Subsection

Section 6B(b) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(b)with effect from the 1st day of August 1975, a further special assessment on all agricultural lands in the State on which irrigated crops are raised at the rate of Rs. 25 per hectare - anything contained to the contrary in the Code or any other law or in any agreement, for the time being in force, notwithstanding.