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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)The meeting of the members of the Board shall be held at the place and on the date and time specified in the notice and shall be presided over by the Chief Election Authority.