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State of Madhya Pradesh - Section

Section 13 in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

13. Immunity of members.

- No suit or other legal proceedings shall be brought against any member of the Authority for any act done or purported to have been done by him in good faith in the performance of his duties as such member nor shall he be personally liable for any act or omission of the said Authority.