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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(5)(f) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(f)Any resolution may be adopted by circulation among all its members and any resolution so circulated and adopted by a majority of the members who have signed their approval or disapproval on such resolutions shall be as effective and binding as if such resolution had been passed at a meeting of the Board of Governors.