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Income Tax Appellate Tribunal - Delhi

Dcit, New Delhi vs M/S. Uk Paints (India) Pvt. Ltd., New ... on 26 September, 2019

                                      1


    IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI 'D' BENCH,
                          NEW DELHI

         BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER
                               AND
              SH. KULDIP SINGH, JUDICIAL MEMBER



                          ITA No.2466/DEL/2014
                              [A.Y 2009-10]

DCIT                    Vs.          M/s. UK Paints (India) Pvt. Ltd.
Central Circle-20                    19, DDA, Commercial Complex,
New Delhi                            Greater Kailash, Kailash Colony
                                     Extension, New Delhi-110048
                                     PAN No. AAACU0057C

[Appellant]                           [Respondent]


                 Date of Hearing                  :    26.09.2019
                 Date of Pronouncement            :    26.09.2019


                       Appellant by :      Dr. Vijay Kumar Chadha, Sr. DR

                       Respondent by : Sh. Pradip Denodia, CA

                                   ORDER


PER N. K. BILLAIYA, AM:

The above captioned appeal by the revenue is taken up as in this appeal the tax effect is less than the monetary limit fixed by the CBDT in its circular No.17/2019 dated 08.08.2019.

2. Vide letter dated 20.08.2019 addressed to all the Principal Chief Commissioners of Income Tax, the board has clarified that circular No.17/2019 is applicable to all pending appeals.

3. In the light of the CBDT Circular No.17/2019 the above appeal by the revenue is dismissed.

4. In the result, the appeal filed by the Revenue stand dismissed.

The order is pronounced in the open court on 26.09.2019.

              Sd/-                                                       Sd/-
       [KULDIP SINGH]                                       [N.K. BILLAIYA]
     JUDICIAL MEMBER                                      ACCOUNTANT MEMBER
Dated: 26 September, 2019
*Neha*
Copy forwarded to:
1.      Appellant
2.      Respondent
3.      CITi
4.      CIT(A)
5.      DR


                                                                          Asst. Registrar
                                                                              ITAT, New Delhi
          Date of dictation                                              26.09.2019

Date on which the typed draft is placed before the dictating 26.09.2019 Member Date on which the typed draft is placed before the Other 26.09.2019 member Date on which the approved draft comes to the Sr.PS/PS 26.09.2019 Date on which the fair order is placed before the Dictating 26.09.2019 Member for Pronouncement Date on which the fair order comes back to the Sr. PS/ PS 26.09.2019 Date on which the final order is uploaded on the website of 26.09.2019 ITAT Date on which the file goes to the Bench Clerk Date on which file goes to the Head Clerk. The date on which file goes to the Assistant Registrar for signature on the order Date of dispatch of the Order