Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(2) in BIHAR SPECIAL ARMED POLICE ACT, 2021 (2)Any one of these punishments may be awarded separately or in combination with anyone or more of the others. Saving of prosecution under other laws :-
