Supreme Court - Daily Orders
Rashtriya Kisan Mazdoor Sanghathan ... vs The State Of Uttar Pradesh Secretary ... on 23 October, 2018
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.11 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No(s). 2348/2018 IN DIARY NO.19467/2017
RASHTRIYA KISAN MAZDOOR SANGHATHAN (REGD)
THROUGH ITS CONVENOR V.M SINGH Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH
SECRETARY SUGAR INDUSTRIES & ORS. Respondent(s)
(FOR ADMISSION and IA No.115461/2018-CONDONATION OF DELAY IN
FILING APPLICATION FOR RESTORATION and
IA No.111824/2018-APPLICATION FOR RESTORATION)
Date : 23-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[IN CHAMBERS]
For Petitioner(s) Mr. Arjun Harkauli, AOR
Mr. Anshuman Gargesh, Adv
Mr. Vardaan Wanchoo, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing application for restoration is condoned.
Application for restoration is allowed. Accordingly, the special leave petition is restored to its original number.
M.A. No. 2348 of 2018 stands disposed of.
Signature Not Verified(GEETA AHUJA) Digitally signed by VISHAL ANAND Date: 2018.10.26 (SAROJ KUMARI GAUR) COURT MASTER (SH) 12:19:40 IST Reason: BRANCH OFFICER