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[Cites 0, Cited by 0] [Section 13(11)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(11)(b) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

(b)The fencing should be natural biomass fencing with locally, available and suitable variety or trench and mound protection as far as possible. Normally facing should be for each plant separately.