Section 15 in Bihar Private Universities Act, 2013
15. The Visitors.
(1)An academician of eminence or Person having long standing experience in Administration or social work of recognition may be visitor of the University. The visitor shall be appointed by the Sponsoring Body.(2)The Visitor shall, when present, preside at the convocation of the University for conferring degrees and diplomas.The Visitor shall have the following powers, namely:-(a)to call for any paper or information relating to the affairs of the University;(b)on the basis of the information received by the Visitor, if he is satisfied that any order, proceeding, or decision taken by any authority of the University is not in conformity with the provisions of this Act or Statutes, Ordinances, Regulations and rules made thereunder, he may issue such directions as he may deem fit in the interest of the University and the directions so issued shall be complied with by the University.
