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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Milk and Milk Products Regulation Order, 1986

(2)It extends to the following regions:
Region (1) Muzaffarnagar, Dehra Dun (excluding the Municipal limits of Dehra Dun/Mussoorie and Rishikesh) and Saharanpur [excluding the Municipal limits of Hardwar and area of Piran Kaliyar Mela as notified under Section 34 of the Police Act vide Government Notification No. 79210/VIII-9-13 (27-81, dated, December 30, 1981] districts.
Region (2) Lucknow, Bara Banki, Rae Bareli, Hardoi, Sitapur (excluding the Municipal limits of Mishrikh), Sultanpur, Kanpur Dehat, Kanpur Nagar, Etawah, Fatehpur, Unnao, Pratapgarh, Allahabad (excluding the limits of Nagar Mahapalika, Allahabad) Districts and Blocks Rampura, Kuthaund, Dakora, Mahewa of district Jalaun.
Region (3) Agra, Aligarh and Etah districts.
Region (4) Meerut, Ghaziabad, Bulandshahr, Moradabad, Rampur, Bareilly and Badaun districts.
Region (5) Ghazipur, Mirzapur (excluding Vindhyachal ward of Municipal Board of Mirzapur) Ballia and Jaunpur districts and Blocks Chakia, Sahabganj, Naugarh of tehsi' Chakia and blocks Sakaldiha, Chandoli, Chanapur, Chahnia, and Barhani of tehsil Chandoli of district Varanasi.
Region (6) District Basti (only tehsil Hariaya) and district Gonda (only tahsil Nawabganj).