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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(15) in Tamil Nadu Town and Country Planning Act, 1971

(15)"development plan" means a plan for the development or re-development or improvement of the area within the jurisdiction of a planning authority and includes a regional plan, master plan, detailed development plan and a new town development plan prepared under the Act;