Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act] Union of India - Subsection Section 18(4)(a) in The Ammonium Nitrate Rules, 2012 (a)in Form R-3 under Part of Schedule II as soon as ship carrying Ammonium Nitrate sails from the port of loading;