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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(a) in The Maharashtra Shops and Establishments Act, 1948

(a)[* * *] [The words 'dealing in goods' deleted by Bombay 52 of 1949, Section 2, First Schedule.] other than those specified in clause (b) of this sub-section shall on any day be [closed later than 10.00 p.m.] [These words were substituted for the words 'closed later than 8.30 p.m.' by Maharashtra 25 of 2013, Section 3, (w.e.f. 11-11-2013).];