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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(iv) in Punjab General Sales Tax Rules, 1949

(iv)the sale of goods to United Nations International Children's Emergency Fund and World Health Organisation made after obtaining a certificate duly signed by Officer-in-charge of the institution concerned to the effect that the goods have been purchased for the purpose of the Institution;