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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(1)(i) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(i)the creation, composition and functions of any other body which is considered necessary for improving the academic life of the University;