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[Cites 2, Cited by 0]

Karnataka High Court

Madhusudan S/O. Shivappa Barigidad vs The Secretary Of Technical ... on 16 November, 2012

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

                             1




             IN THE HIGH COURT OF KARNATAKA
                CIRCUIT BENCH AT DHARWAD

       DATED THIS THE 16TH DAY OF NOVEMBER, 2012

                          BEFORE

       THE HON'BLE MR.JUSTICE RAM MOHAN REDDY

             W.P. Nos. 71746-756/2012 (EDN-AD)
     A/W. W.P. Nos. 70979-83/2012 & W.P. 71038-40/2012,
     W.P. Nos. 71511-519/2012, W.P. Nos. 71828-31/2012,
     W.P. Nos. 71833-40/2012, W.P. Nos. 71841-845/2012,
     W.P. Nos. 71846-856/2012, W.P. Nos. 71545-548/2012
                  AND W.P. Nos. 71724/2012

W.P. Nos. 71746-756/2012:

BETWEEN

1.     CHETAN HANIMANALE
       S/O. BALASAB HANIMANALE
       AGE: 22 YEARS, OCC: STUDENT
       R/O. SHAMANEWADI,
       TQ: CHIKKODI, BELGAUM.
       PRESENTLY RESIDING AT A.G.M.R ,
       POLYTECHNIC, BOYS HOSTEL,
       NAVAGRAH TEERTH, VARUR,
       TQ: HUBLI, DIST: DHARWAD.

2.     NILESH MAGADUM
       S/O. KALLAPPA MAGADUM
       AGE: 21 YEARS, OCC: STUDENT
       R/O. JAYASINGPUR, TQ: SHIROL,
       DIST: KOLHAPUR
       PRESENTLY R/O: AT A.G.M.R.,
       POLYTECHNIC, BOYS HOSTEL,
       NAVAGRAH TEERTH,VARUR,
       TQ: HUBLI, DIST: DHARWAD.
                          2




3.   KEVAL KOREGAVE
     S/O. NEMINATH KOREVAGE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. HERLE, TQ: HATKANGALE,
     DIST: KOLHAPUR
     PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

4.   TUSHAR PATIL S/O. RAYAGONDA PATIL
     AGE: 23 YEARS, OCC: STUDENT
     R/O.KINI, TQ:HATKANAGALE,
     DIST: KOLHAPUR
     PRESENTLY R/O: AT A.G.M.R. PLOYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

5.   ROHIT PATIL S/O. CHOUGONDA PATIL
     AGE: 20 YEARS, OCC: STUDENT
     R/O. VASAGADE, TQ: KARVEER,
     DIST: KOLHAPUR
     PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

6.   DEEPAK AKURDE S/O. SURESH AKURDE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. KARDAGA, TQ: CHIKKODI
     DIST: BELGAUM
     PRESENTLY R/O: AT A.G.M.R., POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

7.   ROHAN KAKADE S/O. ASHOK KAKADE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. BHOJ, TQ: CHIKKODI
     DIST: BELGAUM
     PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
                          3




     TQ: HUBLI, DIST: DHARWAD.

8.   VAIBHAV PATIL S/O. AJIT PATIL
     AGE: 20 YEARS, OCC: STUDENT
     R/O. BHOJ, TQ: CHIKKODI
     DIST: BELGAUM
     PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

9.   CHETAN NARASAGONDA
     S/O. CHANDRAPPA NARASAGONDA
     AGE: 20 YEARS, OCC: STUDENT
     R/O. ALGUR, TQ: JAMAKHANDI
     DIST: BAGALKOT
     PREASENTLY R/O: AT A.G.M.R.POLYTECHNIC,
     BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
     TQ: HUBLI, DIST: DHARWAD.

10. AMIT CHAVAJ S/O. BALAPPA CHAVAJ
    AGE: 20 YEARS, OCC: STUDENT
    R/O. TERADAL, TQ: JAMAKHANDI
    DIST: BAGALKOT
    PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
    BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
    TQ: HUBLI, DIST: DHARWAD.

11. PRAKASH NARI S/O. LAKSHMAPPA NARI
    AGE: 19 YEARS, OCC: STUDENT
    R/O. PRAVTI MYAGALONI,
    TQ: BADAMI, DIST: BAGALKOT
    PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
    BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
    TQ: HUBLI, DIST: DHARWAD.
                                    ... PETITIONERS

(BY SRI : RAJASHEKHAR BURJI, ADVOCATE)
                           4




AND

1.    STATE OF KARNATAKA,
      DEPARTMENT OF HIGHER EDUCATION,
      VIDHAN SOUDHA, BANGALORE-01,
      REP. BY ITS SECRETARY.

2.    DIRECTOR OF TECHNICAL EDUCATION
      DEPARTMENT,
      PALACE ROAD, BANGALORE-02.

3.    THE PRINCIPAL,
      AGM RURAL POLYTECHNIC,
      NAVAGRAH TEERTH, VARUR,
      TQ: HUBLI, DIST: DHARWAD.
                                      ... RESPONDENTS

(BY SMT. K. VIDYAVATH, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE CIRCULAR BEARING NO.DTE.22.ACM.(2)
2012-13 DATED:17/09/2012 ISSUED BY THE 2ND
RESPONDET PRODUCED AT ANNEXURE-A AND TO
DIRECT THE 1ST AND 2ND RESPONDENT TO CONTINUE
THE CARRYOVER SYSTEM ADAPTED TO THE DIPLOMA
COURSE FOR THE ACADEMIC YEAR 2012-13 ALSO.

W.P. Nos. 70979-83/2012 & W.P. 71038-40/2012 :

BETWEEN :

1.    MADHUSUDAN
      S/O. SHIVAPPA BARIGIDAD
      AGE: 21 YEARS, OCC: STUDENT,
      R/O. KUKNUR, TQ: YALABURGA
      DIST: KOPPAL.

2.    KUMARI MEGHANASHREE
                          5




     D/O. SHIVAPPA BARIGIDAD
     AGE: 21 YEARS, OCC: STUDENT,
     R/O. KUKNUR, TQ: YALABURGA
     DIST: KOPPAL.

3.   RAJAVARDHANA
     S/O. PARASHURAM MANGALORE
     AGE: 21 YEARS, OCC: STUDENT,
     R/O. KUKNUR, TQ: YALABURGA
     DIST: KOPPAL.

4.   NASEER AHMAD
     S/O. MEHABOOB BANNIKATTI
     AGE: 21 YEARS, OCC: STUDENT,
     R/O. KUKNUR, TQ: YALABURGA
     DIST: KOPPAL.

5.   VISWAS
     S/O. MALLIKARJUNAGOUDA ULLAGADDI
     AGE: 20 YEARS, OCC: STUDENT,
     R/O. TQ: YALABURGA
     DIST: KOPPAL.

6.   PRAKASH S/O. SANAPPA BHAJANTRI
     AGE: 19 YEARS, OCC: STUDENT,
     R/O. BENAKAL, TQ: YALABURGA
     DIST: KOPPAL.

6.   SOMANATH
     S/O. SHARANAPPA KANDAGALL
     AGE: 20 YEARS, OCC: STUDENT,
     R/O. TQ: KUSTAGI,
     DIST: KOPPAL .

8.   VINODKUMAR S/O. ERANNA ALLALLI
     AGE: 19 YEARS, OCC: STUDNET,
     R/O. TA & DIST: KOPPAL.
                                      ... PETITIONERS

(BY SRI : P. V. SATARADDI, ADVOCATE, ADVOCATE)
                              6




AND :

1.   THE SECRETARY OF TECHNICAL EXAMINATIONS
     TECHNICAL EXAMINATION ROAD,
     PALACE ROAD, BANGALORE.

2.   THE DIRECTOR OF TECHNICAL EDUCATION
     PALACE ROAD, BANGALORE.

3.   THE DEPUTY DIRECTOR OF EXAMINATIONS
     I & II TECHNICAL EDUCATION
     BANGALORE.

4.   THE REGISTRAR OF TECHNICAL EDUCATION
     PALACE ROAD,
     BANGALORE.
                                  ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE ORDER PASSED BY THE RESPONDENT NO.1
BEARING NO.DTE.22 ACM(2) 2012-13 DATED:17/09/2012
AS PER ANNEXURE-A.

W.P. Nos. 71511-519/2012 :

BETWEEN

1.   RAGAVENDRA M. KELGINAMANI
     AGE: 20 YEARS, OCC: STUDENT
     R/O. POST: GIRIYAL BAILHONGAL
     TALUK, BELGAUM
     REG. NO. 303 EE 10035.

2.   ABHIJIT DHONDIRAM GHATAGE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. CHIKODI, BELGAUM
                           7




     REG. NO. 303 EE 05003.

3.   PRAKASH ANIL MISAL
     AGE: 20 YEARS, OCC: STUDENT
     R/O. MARATA MANDAL HOSTEL, BELGAUM
     REG. NO. 303 CE 09021.

4.   NIRANJAN GAJANAN MUTAGEKAR
     AGE: 21 YEARS, OCC: STUDENT
     R/O. MAHADEV ROAD, KANGRALI,
     BELGAUM, REG. NO. 303 ME 10029.

5.   ROHAL PRAKASH GADAVE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. SHIVAJI NAGAR, IST LANE, NIPPANI
     REG. NO. 503 EE 09025.

6.   VIRAJ DILIP ZURALE
     AGE: 21 YEARS, OCC: STUDENT
     R/O. SHIVAJI NAGAR, IST LANE, NIPPANI
     REG. NO. 528 EE 10028.

7.   SHETICH VITHAL SAWANT
     AGE: 19 YEARS, OCC: STUDENT
     R/O. SHIVABASAVA NAGAR, BELGAUM
     REG. NO. 329 ME 10092.

8.   LAXMAN MARIYAPPA ARALIGIDAD
     AGE: 22 YEARS, OCC: STUDENT
     R/O. MADAR ONI GAJENDRAGAD, GADAG
     REG. NO. 386 EC 08017 .

9.   MAHAMMADA RAFIQ N. KUDARI
     AGE: 23 YEARS, OCC: STUDENT
     R/O. KOTUGUNACHI GADAG,
     REG. NO. 333 ME 09022.
                                         ... PETITIONERS

(BY SRI : SADASHIV S. PATIL, ADVOCATE)
                            8




AND

1.    THE STATE OF KARNATAKA
      R/BY ITS SECRETARY, DEPARTMENT
      OF HIGHER EDUCATION, VIDHAN SOUDHA
      BANGALORE.

2.    THE DIRECTOR OF TECHNICAL EDUCATION
      DEPARTMENT OF TECHNICAL EDUCATION
      PALACE ROAD, BANGALORE.

3.    THE PRINCIPAL
      MARATA MANDAL POLYTECHNIC COLLEGE
      BELGAUM
      COLLEGE CODE: 303.

4.    THE PRINCIPAL
      B.T. PATIL & SONS POLYTECHNIC, NIPANI
      COLLEGE CODE: 528.

5.    PRINCIPAL
      R.N SHETTY POLYTECHNIC COLLEGE
      BELGAUM
      COLLEGE CODE: 389.

6.    THE PRINCIPAL
      S.T. S.S.K. POLYTECHNIC COLLEGE
      GADAG
      COLLEGE CODE: 386.

7.    THE PRINCIPAL
      ANJUMAN E ISLAM POLYTECHNIC COLLEGE
      GADAG
      COLLEGE CODE 333.
                                   ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
                             9




     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH       THE       GOVERNMENT           CIRCULAR
DATED:17/09/2012 IN DTE.22.ACM(2) 2012-13 ISSUED BY
THE SECOND RESPONDENT VIDE ANNEXURE-A AND TO
DIRECT THE RESPONDENTS NO.2 TO 7 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 BY
APPLYING THE CARRY OVER SYSTEM AS PER ANNEXURE-
D DATED:02/08/2010.

W.P. Nos. 71828-31/2012 :

BETWEEN :

1.   RAGAVENDRA B. SASWIHALLI
     AGE: 21 YEARS, OCC: STUDENT
     R/O. KRISHNA COLONY,
     HULKOTI GADAG
     REG. NO. 304 TX 09015.

2.   VINAY M. MANNUR
     AGE: 19 YEARS, OCC: SUTDENT
     R/O. JOD MARUTI TEMPLE,
     GADAG
     REG. NO. 304 EC 09042.

3.   SHRINIVAS T. PUJAR
     AGE: 20 YEARS, OCC: SUTDENT
     R/O. GANESH NAGAR POST OFFICE
     HULKOTI, DIST: GADAG
     REG. NO. 304 EC 10032.

4.   GURURAJ BASAVRAJ BETAGERI
     AGE: 23 YEARS, OCC: SUTDENT
     R/O. LAXMI NILAYA, KUMBAR BUILDING,
     UNKLA CROSS, HUBLI
     REG. NO. 148 CE 10008.
                                       ... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
                             10




AND

1.    THE STATE OF KARNATAKA
      R/BY ITS SECRETARY,
      DEPARTMENT OF HIGHER EDUCATION
      VIDHAN SOUDHA, BANGALORE.

2.    THE DIRECTOR OF TECHNICAL EDUCATION
      DEPARTMENT
      OF TECHNICAL EDUCATION
      PALACE ROAD, BANGALORE.

3.    THE PRINCIPAL
      RURAL POLYTECHNIC COLLEGE HULKOTI
      COLLEGE CODE 304.

4.    THE PRINCIPAL
      GOVERNMENT POLYTECHNIC COLLEGE GADAG
      COLLEGE CODE 148 .
                                 ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASHING      THE      GOVERNMENT         CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 4 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013.

W.P. Nos. 71833-40/2012 :

BETWEEN

1.    VIKRAM SINGH PATIL
      AGE: 22 YEARS, OCC: STUDENT
      R/O. SAVAGAON
      POST MANDOLI, DIST: BELGAUM
                           11




     REG. NO. 312 EE 06042.

2.   SHUSHIL RAMESH MUTOGEKAR
     AGE: 19 YEARS, OCC: STUDENT
     R/O. KANGRALI K. H. BELGAUM
     REG. NO. 312 EE 05035.

3.   SAGAR NAGAPPA NANDI
     AGE: 20 YEARS, OCC: STUDENT
     R/O. I CROSS, H.NO. 219/18,
     ADARSH NAGAR,
     HINDAWADI, BELGAUM .
     REG. NO. 312 CS 10024.

4.   SHIVA VAIJAPPA TELI
     AGE: 23 YEARS, OCC: STUDENT
     R/O. H.NO. 516, RAGUNATH PET ANGOL
     BELGAUM
     REG. NO. 312 CS 10028.

5.   SUKHAD SHANKAR SAMBREKAR
     AGE: 23 YEARS, OCC: STUDENT
     R/O. H.NO. 3409,GONDHALI GALLI,
     BELGAUM
     REG. NO. 312 CS 10030.

5.   PARASHURAM DURGAPPA TASHILDAR
     AGE: 23 YEARS, OCC: STUDENT
     R/O. H.NO. 1308, INDRA NAGAR,
     BELGAUM
     REG. NO. 312 IS 08022.

7.   SURAJ PARASHURAM BHANDURGE
     AGE: 23 YEARS, OCC: STUDENT
     R/O. H.NO. 103, ANGOL,
     BELGAUM
     REG. NO. 312 MY 09042.

8.   DEEPAK K. WALVEKAR
     AGE: 23 YEARS, OCC: STUDENT
                           12




     R/O. H.NO. 215/5, ANAND NAGAR, VADGOAN
     BELGAUM
     REG. NO. 312 IS 08007.
                                      ... PETITIONERS

(BY SRI : SADASHIV S. PATIL, ADVOCATE)

AND :

1.   THE STATE OF KARNATAKA
     R/BY ITS SECRETARY,
     DEPARTMENT OF HIGHER EDUCATION
     VIDHAN SOUDHA, BANGALORE.

2.   THE DIRECTOR OF TECHNICAL EDUCATION
     DEPARTMENT
     OF TECHNICAL EDUCATION
     PALACE ROAD, BANGALORE-1.

3.   THE PRINCIPAL
     GOMATESH POLYTECHNIC COLLEGE
     HINDWADI, BELGAUM
     COLLEGE CODE, 312.
                                ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING
TO       QUASH    THE    GOVERNMENT       CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 3 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 IN BY
APPLYING CARRY OVER SYSTEM.
                              13




W.P. Nos. 71841-845/2012 :


BETWEEN

1.    MAHANT RAJASHEKAR GANGADHARAMAT
      AGE: 19 YEARS, OCC: STUDENT,
      R/O. SHIVAGIRI, DHARWAD
      REG. NO. 501 EC 09021.

2.    PAVANRAJ RAMKRISHNA RAMAPUR
      AGE: 19 YEARS, OCC: STUDENT
      R/O ARVINDA NAGAR, HUBLI
      REG NO. 501 CE 09031.

3.    KARTIK SOMAPPA RAMSAGAR
      AGE: 20 YEARS, OCC: STUDENT
      R/O. BALCHANDRA SADHAN,
      NEAR GURU DATTA
      BHAVAN, VIDYANAGAR, HUBLI
      REG NO. 501 ME 100141.

4.    SOUMYA PARSHARAMAPPA
      AGE: 20 YEARS, OCC: STUDENT
      R/O. SHETTAR COLONY, DHARWAD
      REG NO. 501 ME 10014.

5.    PRAVEEN MAILAR RAO KULKARNI
      AGE: 21 YEARS, OCC: STUDENT
      R/O. BANNIKATTI, GADAG ROAD
      KOPPAL
      REG NO. 351 EC 10045.
                                         ... PETITIONERS

(BY SRI : SADASHIV S. PATIL, ADVOCATE)

AND

1.    THE STATE OF KARNATAKA
      R/BY ITS SECRETARY,
                              14




     DEPARTMENT OF HIGHER EDUCATION
     VIDHAN SOUDHA, BANGALORE.

2.   THE DIRECTOR OF TECHNICAL EDUCATION
     DEPARTMENT
     OF TECHNICAL EDUCATION
     PALACE ROAD, BANGALORE-1.

3.   THE PRINCIPAL
     OXFORD POLYTECHNIC COLLEGE SHAREWADA
     HUBLI, COLLEGE CODE 501.

4.   THE PRINCIPAL, K.H. KABBUR
     INSTITUTE OF ENGINEERING COLLEGE,
     DHARWAD, COLLEGE CODE -202.

5.   THE PRINCIPAL
     DR. G.S. MR POLYTECHNIC COLLEGE KUKNOOR
     DIST: KOPPAL
     COLLEGE CODE 351.
                                   ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH       THE       GOVERNMENT          CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 5 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 IN BY
APPLYING CARRY OVER SYSTEM.

W.P. Nos. 71846-856/2012 :

BETWEEN

1.   SHRIDHAR ASHOK BASHETTI
     AGE: 21 YEARS, OCC: STUDENT
                          15




     R/O. 5TH CROSS ANAND NAGAR,
     BADAMI
     REG. NO. 302 EC 10051.

2.   SIDDHRAMESHWAR ASHOK BHAVE
     AGE: 20 YEARS, OCC: STUDENT
     R/O. AFZALPUR GULBURGA
     REG. NO. 320 EE 10028.

3.   CHANDRAKANT H. TALLIKERI
     AGE: 21 YEARS, OCC: STUDENT
     R/O. AMINGAD, TQ: HUNGUNDH, BAGALKOT
     REG. NO. 320 EC 09012.

4.   MAHESH SATYANARAYAN CHITRAGAR
     AGE: 19 YEARS, OCC: STUDENT
     R/O. TOTAR ONI, WARD NO. 1, BADAMI
     REG. NO. 320 EE 10011.

5.   MAHANTESH BHRAMANAND DYAVANNAVAR
     AGE: 21 YEARS, OCC: STUDENT
     R/O. HIRMUCHAL GUDDA, TQ: BADAMI
     DIST: BAGALKOT,
     REG. NO. 320 EC 10025.

6.   MANJUNATH M. HARLAR
     AGE: 22 YEARS, OCC: STUDENT
     R/O. CHALUKYA NAGAR, BADAMI
     DIST: BAGALKOT,
     REG. NO. 320 CS 10011.

7.   SANTOSH SHANKRAPPA GANIGER
     AGE: 21 YEARS, OCC: STUDENT
     R/O. SAI NAGAR BADAMI
     DIST: BAGALKOT,
     REG. NO. 320 EE 10023.

8.   KIRAN KUMAR S RATHOD
     AGE: 21 YEARS, OCC: STUDENT
     R/O. GULEADGUDDA, TQ: BADAMI
                            16




     DIST: BAGALKOT,
     REG. NO. 320 EC 10021.

9.   SHRISHAIL H. MUKASHI
     AGE: 21 YEARS, OCC: STUDENT
     R/O. GULEADGUDDA, TQ: BADAMI
     DIST: BAGALKOT,
     REG. NO. 320 EC 09049.

10. SITARAM A. MUTALIK
    AGE: 21 YEARS, OCC: STUDENT
    R/O. NEAR RAGAVENDRA MAT TEMPLE,
    BADAMI, DIST: BAGALKOT,
    REG. NO. 320 EC 10056.

11. HUCCHESH C. HUCCHAPPAYYANAMT
    AGE: 21 YEARS, OCC: STUDENT
    R/O. KUTGENKERI, TQ: BADAMI
    DIST: BAGALKOT,
    REG. NO. 320 EE 09013.
                                         ... PETITIONERS

(BY SRI : SADASHIV S. PATIL, ADVOCATE)

AND :

1.   THE STATE OF KARNATAKA
     R/BY ITS SECRETARY,
     DEPARTMENT OF HIGHER EDUCATION
     VIDHAN SOUDHA, BANGALORE.

2.   THE DIRECTOR OF
     TECHNICAL EDUCATION DEPARTMENT
     OF TECHNICAL EDUCATION
     PALACE ROAD, BANGALORE-1

3.   THE PRINCIPAL
     S R V R POLYTECHNIC
                              17




     COLLEGE GULEDAGUDDA
     BAGALKOT.
     COLLEGE CODE 320 .
                                     ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH       THE       GOVERNMENT          CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 4 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013.

W.P. Nos. 71545-548/2012 :

BETWEEN

1.   ALTAF HUSENSAB NADAF
     AGE: 21 YEARS, OCC: STUDENT
     R/O. NEAR RAILWAY STATION,
     UGAR KHURD - 591316, TQ: ATHANI
     DIST: BELGAUM .

2.   BALESH PARASARAM DYAMANNAGOL
     AGE: 21 YEARS, OCC: STUDENT,
     R/O. NEW VANTMURI-591113
     TQ & DIST: BELGAUM .

3.   IJAJAHAMAD MEHABOOBSUBANI HUBBALLI
     AGE: 22 YEARS, OCC: STUDENT,
     R/O. H.NO. 313, KOLKAR GALLI,
     TQ : BAILHONGAL-591 102
     DIST: BELGAUM .

4.   AMOGHAN BASAVARAJ MEKKALAKI
     AGE: 20 YEARS, OCC: STUDENT,
     R/O. SIDDIVINAYAK BUILDING,
                            18




      CTS NO. 7270, SECTOR NO. 10,
      M.M. EXTENSION,
      BELGAUM - 590 016.
                                      ... PETITIONERS

(BY SMT. S. P. PATIL, ADVOCATE)

AND

1.    THE STATE OF KARNATAKA BY ITS
      SECRETARY, DEPARTMENT OF HIGHER
      EDUCATION, VIDHAN SOUDHA,
      BANGALORE-560 001.

2.    THE DIRECTOR OF TECHNICAL EDUCATION
      DEPARTMENT OF TECHNICAL EDUCATION
      PALACE ROAD, BANGALORE-560 001.

3.    THE PRINCIPAL
      R.N. SHETTY POLYTECHNIC
      SHIVABASAV NAGR,
      BELGAUM - 590 010.
                                     ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22
ACM (2) 2012-13 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-C BY ALLOWING THIS WRIT PETITION
AND TO DIRECT RESPONDENTS NO.1 AND 2 CONTINUE
CARRY OVER SYSTEM TO DIPLOMA IN TECHNIAL
EDUCATION AS PER NOTIFICATION DATED:02/08/2010
VIDE ANNEXURE-B.
                          19




W.P. Nos. 71724/2012 :

BETWEEN :

SADIK IMAMHUSEN NAYAK,
AGE: 22 YEARS, BRANCH: AUTOMOBILE,
GOMATESH POLYTECHNIC, BELGAUM.
R/O: PANT NAGAR, PANTBALEKUNDRI,
TQ & DIST: BELGAUM.
                                        ... PETITIONER

(BY SRI : SANTOSH.B.RAWOOT, ADVOCATE)

AND :

1.   THE STATE OF KARNATAKA,
     REPTD., BY ITS SECRETARY,
     TECHNICAL EDUCATION DEPARTMENT,
     M.S.BUILDING,
     BANGALORE.

2.   THE DIRECTOR,
     TECHNICAL EDUCATION DEPARTMENT,
     SHESHADRI ROAD,
     BANGALORE.

3.   THE PRINCIPAL,
     GOMATESH POLYTECHNIC COLLEGE,
     HINDAWADI, BELGAUM.
                                ... RESPONDENTS

(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
CIRCULAR   VIDE     DTE  22   ACM    (2)  2012-13
DATED:17/09/2012 ISSUED BY THE 2ND RESPONDENT
VIDE ANNEXURE-E AND TO DIRECT THE RESPONDENTS
TO CONTINUE THE CARRY OVER SYSTEM AS PER
CIRCULAR DATED:02/08/2010 VIDE DTE 31 ACM (2)
                               20




2010-2011 I.E.     ANNEXURE-B      ISSUED    BY   THE    2ND
RESPONDENT.

     THESE WRIT PETITIONS COMING ON FOR
PRELIMINARY HEARING THIS DAY THE COURT MADE THE
FOLLOWING:

                           ORDER

In the light of the order dated 16.11.2012 dismissing W.P. Nos. 69608-69643/2012 and connected petitions, holding the Circular dated 17.09.2012 as valid and that students who have failed in more than 10 subjects put together in Semester I to IV are disentitled to a promotion to V Semester of the new re-structured Diploma Course with effect from the academic year 2009-10, these petitions are also dismissed.

SD/-

JUDGE hnm/