Karnataka High Court
Madhusudan S/O. Shivappa Barigidad vs The Secretary Of Technical ... on 16 November, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 16TH DAY OF NOVEMBER, 2012
BEFORE
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
W.P. Nos. 71746-756/2012 (EDN-AD)
A/W. W.P. Nos. 70979-83/2012 & W.P. 71038-40/2012,
W.P. Nos. 71511-519/2012, W.P. Nos. 71828-31/2012,
W.P. Nos. 71833-40/2012, W.P. Nos. 71841-845/2012,
W.P. Nos. 71846-856/2012, W.P. Nos. 71545-548/2012
AND W.P. Nos. 71724/2012
W.P. Nos. 71746-756/2012:
BETWEEN
1. CHETAN HANIMANALE
S/O. BALASAB HANIMANALE
AGE: 22 YEARS, OCC: STUDENT
R/O. SHAMANEWADI,
TQ: CHIKKODI, BELGAUM.
PRESENTLY RESIDING AT A.G.M.R ,
POLYTECHNIC, BOYS HOSTEL,
NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
2. NILESH MAGADUM
S/O. KALLAPPA MAGADUM
AGE: 21 YEARS, OCC: STUDENT
R/O. JAYASINGPUR, TQ: SHIROL,
DIST: KOLHAPUR
PRESENTLY R/O: AT A.G.M.R.,
POLYTECHNIC, BOYS HOSTEL,
NAVAGRAH TEERTH,VARUR,
TQ: HUBLI, DIST: DHARWAD.
2
3. KEVAL KOREGAVE
S/O. NEMINATH KOREVAGE
AGE: 20 YEARS, OCC: STUDENT
R/O. HERLE, TQ: HATKANGALE,
DIST: KOLHAPUR
PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
4. TUSHAR PATIL S/O. RAYAGONDA PATIL
AGE: 23 YEARS, OCC: STUDENT
R/O.KINI, TQ:HATKANAGALE,
DIST: KOLHAPUR
PRESENTLY R/O: AT A.G.M.R. PLOYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
5. ROHIT PATIL S/O. CHOUGONDA PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. VASAGADE, TQ: KARVEER,
DIST: KOLHAPUR
PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
6. DEEPAK AKURDE S/O. SURESH AKURDE
AGE: 20 YEARS, OCC: STUDENT
R/O. KARDAGA, TQ: CHIKKODI
DIST: BELGAUM
PRESENTLY R/O: AT A.G.M.R., POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
7. ROHAN KAKADE S/O. ASHOK KAKADE
AGE: 20 YEARS, OCC: STUDENT
R/O. BHOJ, TQ: CHIKKODI
DIST: BELGAUM
PRESENTLY R/O: AT A.G.M.R. POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
3
TQ: HUBLI, DIST: DHARWAD.
8. VAIBHAV PATIL S/O. AJIT PATIL
AGE: 20 YEARS, OCC: STUDENT
R/O. BHOJ, TQ: CHIKKODI
DIST: BELGAUM
PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
9. CHETAN NARASAGONDA
S/O. CHANDRAPPA NARASAGONDA
AGE: 20 YEARS, OCC: STUDENT
R/O. ALGUR, TQ: JAMAKHANDI
DIST: BAGALKOT
PREASENTLY R/O: AT A.G.M.R.POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
10. AMIT CHAVAJ S/O. BALAPPA CHAVAJ
AGE: 20 YEARS, OCC: STUDENT
R/O. TERADAL, TQ: JAMAKHANDI
DIST: BAGALKOT
PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
11. PRAKASH NARI S/O. LAKSHMAPPA NARI
AGE: 19 YEARS, OCC: STUDENT
R/O. PRAVTI MYAGALONI,
TQ: BADAMI, DIST: BAGALKOT
PRESENTLY R/O: AT A.G.M.R.POLYTECHNIC,
BOYS HOSTEL, NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
... PETITIONERS
(BY SRI : RAJASHEKHAR BURJI, ADVOCATE)
4
AND
1. STATE OF KARNATAKA,
DEPARTMENT OF HIGHER EDUCATION,
VIDHAN SOUDHA, BANGALORE-01,
REP. BY ITS SECRETARY.
2. DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT,
PALACE ROAD, BANGALORE-02.
3. THE PRINCIPAL,
AGM RURAL POLYTECHNIC,
NAVAGRAH TEERTH, VARUR,
TQ: HUBLI, DIST: DHARWAD.
... RESPONDENTS
(BY SMT. K. VIDYAVATH, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE CIRCULAR BEARING NO.DTE.22.ACM.(2)
2012-13 DATED:17/09/2012 ISSUED BY THE 2ND
RESPONDET PRODUCED AT ANNEXURE-A AND TO
DIRECT THE 1ST AND 2ND RESPONDENT TO CONTINUE
THE CARRYOVER SYSTEM ADAPTED TO THE DIPLOMA
COURSE FOR THE ACADEMIC YEAR 2012-13 ALSO.
W.P. Nos. 70979-83/2012 & W.P. 71038-40/2012 :
BETWEEN :
1. MADHUSUDAN
S/O. SHIVAPPA BARIGIDAD
AGE: 21 YEARS, OCC: STUDENT,
R/O. KUKNUR, TQ: YALABURGA
DIST: KOPPAL.
2. KUMARI MEGHANASHREE
5
D/O. SHIVAPPA BARIGIDAD
AGE: 21 YEARS, OCC: STUDENT,
R/O. KUKNUR, TQ: YALABURGA
DIST: KOPPAL.
3. RAJAVARDHANA
S/O. PARASHURAM MANGALORE
AGE: 21 YEARS, OCC: STUDENT,
R/O. KUKNUR, TQ: YALABURGA
DIST: KOPPAL.
4. NASEER AHMAD
S/O. MEHABOOB BANNIKATTI
AGE: 21 YEARS, OCC: STUDENT,
R/O. KUKNUR, TQ: YALABURGA
DIST: KOPPAL.
5. VISWAS
S/O. MALLIKARJUNAGOUDA ULLAGADDI
AGE: 20 YEARS, OCC: STUDENT,
R/O. TQ: YALABURGA
DIST: KOPPAL.
6. PRAKASH S/O. SANAPPA BHAJANTRI
AGE: 19 YEARS, OCC: STUDENT,
R/O. BENAKAL, TQ: YALABURGA
DIST: KOPPAL.
6. SOMANATH
S/O. SHARANAPPA KANDAGALL
AGE: 20 YEARS, OCC: STUDENT,
R/O. TQ: KUSTAGI,
DIST: KOPPAL .
8. VINODKUMAR S/O. ERANNA ALLALLI
AGE: 19 YEARS, OCC: STUDNET,
R/O. TA & DIST: KOPPAL.
... PETITIONERS
(BY SRI : P. V. SATARADDI, ADVOCATE, ADVOCATE)
6
AND :
1. THE SECRETARY OF TECHNICAL EXAMINATIONS
TECHNICAL EXAMINATION ROAD,
PALACE ROAD, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE.
3. THE DEPUTY DIRECTOR OF EXAMINATIONS
I & II TECHNICAL EDUCATION
BANGALORE.
4. THE REGISTRAR OF TECHNICAL EDUCATION
PALACE ROAD,
BANGALORE.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE ORDER PASSED BY THE RESPONDENT NO.1
BEARING NO.DTE.22 ACM(2) 2012-13 DATED:17/09/2012
AS PER ANNEXURE-A.
W.P. Nos. 71511-519/2012 :
BETWEEN
1. RAGAVENDRA M. KELGINAMANI
AGE: 20 YEARS, OCC: STUDENT
R/O. POST: GIRIYAL BAILHONGAL
TALUK, BELGAUM
REG. NO. 303 EE 10035.
2. ABHIJIT DHONDIRAM GHATAGE
AGE: 20 YEARS, OCC: STUDENT
R/O. CHIKODI, BELGAUM
7
REG. NO. 303 EE 05003.
3. PRAKASH ANIL MISAL
AGE: 20 YEARS, OCC: STUDENT
R/O. MARATA MANDAL HOSTEL, BELGAUM
REG. NO. 303 CE 09021.
4. NIRANJAN GAJANAN MUTAGEKAR
AGE: 21 YEARS, OCC: STUDENT
R/O. MAHADEV ROAD, KANGRALI,
BELGAUM, REG. NO. 303 ME 10029.
5. ROHAL PRAKASH GADAVE
AGE: 20 YEARS, OCC: STUDENT
R/O. SHIVAJI NAGAR, IST LANE, NIPPANI
REG. NO. 503 EE 09025.
6. VIRAJ DILIP ZURALE
AGE: 21 YEARS, OCC: STUDENT
R/O. SHIVAJI NAGAR, IST LANE, NIPPANI
REG. NO. 528 EE 10028.
7. SHETICH VITHAL SAWANT
AGE: 19 YEARS, OCC: STUDENT
R/O. SHIVABASAVA NAGAR, BELGAUM
REG. NO. 329 ME 10092.
8. LAXMAN MARIYAPPA ARALIGIDAD
AGE: 22 YEARS, OCC: STUDENT
R/O. MADAR ONI GAJENDRAGAD, GADAG
REG. NO. 386 EC 08017 .
9. MAHAMMADA RAFIQ N. KUDARI
AGE: 23 YEARS, OCC: STUDENT
R/O. KOTUGUNACHI GADAG,
REG. NO. 333 ME 09022.
... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
8
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDHA
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE.
3. THE PRINCIPAL
MARATA MANDAL POLYTECHNIC COLLEGE
BELGAUM
COLLEGE CODE: 303.
4. THE PRINCIPAL
B.T. PATIL & SONS POLYTECHNIC, NIPANI
COLLEGE CODE: 528.
5. PRINCIPAL
R.N SHETTY POLYTECHNIC COLLEGE
BELGAUM
COLLEGE CODE: 389.
6. THE PRINCIPAL
S.T. S.S.K. POLYTECHNIC COLLEGE
GADAG
COLLEGE CODE: 386.
7. THE PRINCIPAL
ANJUMAN E ISLAM POLYTECHNIC COLLEGE
GADAG
COLLEGE CODE 333.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
9
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE GOVERNMENT CIRCULAR
DATED:17/09/2012 IN DTE.22.ACM(2) 2012-13 ISSUED BY
THE SECOND RESPONDENT VIDE ANNEXURE-A AND TO
DIRECT THE RESPONDENTS NO.2 TO 7 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 BY
APPLYING THE CARRY OVER SYSTEM AS PER ANNEXURE-
D DATED:02/08/2010.
W.P. Nos. 71828-31/2012 :
BETWEEN :
1. RAGAVENDRA B. SASWIHALLI
AGE: 21 YEARS, OCC: STUDENT
R/O. KRISHNA COLONY,
HULKOTI GADAG
REG. NO. 304 TX 09015.
2. VINAY M. MANNUR
AGE: 19 YEARS, OCC: SUTDENT
R/O. JOD MARUTI TEMPLE,
GADAG
REG. NO. 304 EC 09042.
3. SHRINIVAS T. PUJAR
AGE: 20 YEARS, OCC: SUTDENT
R/O. GANESH NAGAR POST OFFICE
HULKOTI, DIST: GADAG
REG. NO. 304 EC 10032.
4. GURURAJ BASAVRAJ BETAGERI
AGE: 23 YEARS, OCC: SUTDENT
R/O. LAXMI NILAYA, KUMBAR BUILDING,
UNKLA CROSS, HUBLI
REG. NO. 148 CE 10008.
... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
10
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT
OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE.
3. THE PRINCIPAL
RURAL POLYTECHNIC COLLEGE HULKOTI
COLLEGE CODE 304.
4. THE PRINCIPAL
GOVERNMENT POLYTECHNIC COLLEGE GADAG
COLLEGE CODE 148 .
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASHING THE GOVERNMENT CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 4 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013.
W.P. Nos. 71833-40/2012 :
BETWEEN
1. VIKRAM SINGH PATIL
AGE: 22 YEARS, OCC: STUDENT
R/O. SAVAGAON
POST MANDOLI, DIST: BELGAUM
11
REG. NO. 312 EE 06042.
2. SHUSHIL RAMESH MUTOGEKAR
AGE: 19 YEARS, OCC: STUDENT
R/O. KANGRALI K. H. BELGAUM
REG. NO. 312 EE 05035.
3. SAGAR NAGAPPA NANDI
AGE: 20 YEARS, OCC: STUDENT
R/O. I CROSS, H.NO. 219/18,
ADARSH NAGAR,
HINDAWADI, BELGAUM .
REG. NO. 312 CS 10024.
4. SHIVA VAIJAPPA TELI
AGE: 23 YEARS, OCC: STUDENT
R/O. H.NO. 516, RAGUNATH PET ANGOL
BELGAUM
REG. NO. 312 CS 10028.
5. SUKHAD SHANKAR SAMBREKAR
AGE: 23 YEARS, OCC: STUDENT
R/O. H.NO. 3409,GONDHALI GALLI,
BELGAUM
REG. NO. 312 CS 10030.
5. PARASHURAM DURGAPPA TASHILDAR
AGE: 23 YEARS, OCC: STUDENT
R/O. H.NO. 1308, INDRA NAGAR,
BELGAUM
REG. NO. 312 IS 08022.
7. SURAJ PARASHURAM BHANDURGE
AGE: 23 YEARS, OCC: STUDENT
R/O. H.NO. 103, ANGOL,
BELGAUM
REG. NO. 312 MY 09042.
8. DEEPAK K. WALVEKAR
AGE: 23 YEARS, OCC: STUDENT
12
R/O. H.NO. 215/5, ANAND NAGAR, VADGOAN
BELGAUM
REG. NO. 312 IS 08007.
... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
AND :
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT
OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-1.
3. THE PRINCIPAL
GOMATESH POLYTECHNIC COLLEGE
HINDWADI, BELGAUM
COLLEGE CODE, 312.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING
TO QUASH THE GOVERNMENT CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 3 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 IN BY
APPLYING CARRY OVER SYSTEM.
13
W.P. Nos. 71841-845/2012 :
BETWEEN
1. MAHANT RAJASHEKAR GANGADHARAMAT
AGE: 19 YEARS, OCC: STUDENT,
R/O. SHIVAGIRI, DHARWAD
REG. NO. 501 EC 09021.
2. PAVANRAJ RAMKRISHNA RAMAPUR
AGE: 19 YEARS, OCC: STUDENT
R/O ARVINDA NAGAR, HUBLI
REG NO. 501 CE 09031.
3. KARTIK SOMAPPA RAMSAGAR
AGE: 20 YEARS, OCC: STUDENT
R/O. BALCHANDRA SADHAN,
NEAR GURU DATTA
BHAVAN, VIDYANAGAR, HUBLI
REG NO. 501 ME 100141.
4. SOUMYA PARSHARAMAPPA
AGE: 20 YEARS, OCC: STUDENT
R/O. SHETTAR COLONY, DHARWAD
REG NO. 501 ME 10014.
5. PRAVEEN MAILAR RAO KULKARNI
AGE: 21 YEARS, OCC: STUDENT
R/O. BANNIKATTI, GADAG ROAD
KOPPAL
REG NO. 351 EC 10045.
... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
AND
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
14
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT
OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-1.
3. THE PRINCIPAL
OXFORD POLYTECHNIC COLLEGE SHAREWADA
HUBLI, COLLEGE CODE 501.
4. THE PRINCIPAL, K.H. KABBUR
INSTITUTE OF ENGINEERING COLLEGE,
DHARWAD, COLLEGE CODE -202.
5. THE PRINCIPAL
DR. G.S. MR POLYTECHNIC COLLEGE KUKNOOR
DIST: KOPPAL
COLLEGE CODE 351.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE GOVERNMENT CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 5 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013 IN BY
APPLYING CARRY OVER SYSTEM.
W.P. Nos. 71846-856/2012 :
BETWEEN
1. SHRIDHAR ASHOK BASHETTI
AGE: 21 YEARS, OCC: STUDENT
15
R/O. 5TH CROSS ANAND NAGAR,
BADAMI
REG. NO. 302 EC 10051.
2. SIDDHRAMESHWAR ASHOK BHAVE
AGE: 20 YEARS, OCC: STUDENT
R/O. AFZALPUR GULBURGA
REG. NO. 320 EE 10028.
3. CHANDRAKANT H. TALLIKERI
AGE: 21 YEARS, OCC: STUDENT
R/O. AMINGAD, TQ: HUNGUNDH, BAGALKOT
REG. NO. 320 EC 09012.
4. MAHESH SATYANARAYAN CHITRAGAR
AGE: 19 YEARS, OCC: STUDENT
R/O. TOTAR ONI, WARD NO. 1, BADAMI
REG. NO. 320 EE 10011.
5. MAHANTESH BHRAMANAND DYAVANNAVAR
AGE: 21 YEARS, OCC: STUDENT
R/O. HIRMUCHAL GUDDA, TQ: BADAMI
DIST: BAGALKOT,
REG. NO. 320 EC 10025.
6. MANJUNATH M. HARLAR
AGE: 22 YEARS, OCC: STUDENT
R/O. CHALUKYA NAGAR, BADAMI
DIST: BAGALKOT,
REG. NO. 320 CS 10011.
7. SANTOSH SHANKRAPPA GANIGER
AGE: 21 YEARS, OCC: STUDENT
R/O. SAI NAGAR BADAMI
DIST: BAGALKOT,
REG. NO. 320 EE 10023.
8. KIRAN KUMAR S RATHOD
AGE: 21 YEARS, OCC: STUDENT
R/O. GULEADGUDDA, TQ: BADAMI
16
DIST: BAGALKOT,
REG. NO. 320 EC 10021.
9. SHRISHAIL H. MUKASHI
AGE: 21 YEARS, OCC: STUDENT
R/O. GULEADGUDDA, TQ: BADAMI
DIST: BAGALKOT,
REG. NO. 320 EC 09049.
10. SITARAM A. MUTALIK
AGE: 21 YEARS, OCC: STUDENT
R/O. NEAR RAGAVENDRA MAT TEMPLE,
BADAMI, DIST: BAGALKOT,
REG. NO. 320 EC 10056.
11. HUCCHESH C. HUCCHAPPAYYANAMT
AGE: 21 YEARS, OCC: STUDENT
R/O. KUTGENKERI, TQ: BADAMI
DIST: BAGALKOT,
REG. NO. 320 EE 09013.
... PETITIONERS
(BY SRI : SADASHIV S. PATIL, ADVOCATE)
AND :
1. THE STATE OF KARNATAKA
R/BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SOUDHA, BANGALORE.
2. THE DIRECTOR OF
TECHNICAL EDUCATION DEPARTMENT
OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-1
3. THE PRINCIPAL
S R V R POLYTECHNIC
17
COLLEGE GULEDAGUDDA
BAGALKOT.
COLLEGE CODE 320 .
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE GOVERNMENT CIRCULAR
DATED:17/09/2012 IN DTE 22 ACM (2) 2012-2013 ISSUED
BY THE SECOND RESPONDENT VIDE ANNEXURE-A AND
TO DIRECT THE RESPONDENTS NO.2 TO 4 TO ADMIT THE
PETITIONER TO THE FINAL YEAR DIPLOMA COURSE 5TH
SEMESTER FOR THE ACADEMIC YEAR 2012-2013.
W.P. Nos. 71545-548/2012 :
BETWEEN
1. ALTAF HUSENSAB NADAF
AGE: 21 YEARS, OCC: STUDENT
R/O. NEAR RAILWAY STATION,
UGAR KHURD - 591316, TQ: ATHANI
DIST: BELGAUM .
2. BALESH PARASARAM DYAMANNAGOL
AGE: 21 YEARS, OCC: STUDENT,
R/O. NEW VANTMURI-591113
TQ & DIST: BELGAUM .
3. IJAJAHAMAD MEHABOOBSUBANI HUBBALLI
AGE: 22 YEARS, OCC: STUDENT,
R/O. H.NO. 313, KOLKAR GALLI,
TQ : BAILHONGAL-591 102
DIST: BELGAUM .
4. AMOGHAN BASAVARAJ MEKKALAKI
AGE: 20 YEARS, OCC: STUDENT,
R/O. SIDDIVINAYAK BUILDING,
18
CTS NO. 7270, SECTOR NO. 10,
M.M. EXTENSION,
BELGAUM - 590 016.
... PETITIONERS
(BY SMT. S. P. PATIL, ADVOCATE)
AND
1. THE STATE OF KARNATAKA BY ITS
SECRETARY, DEPARTMENT OF HIGHER
EDUCATION, VIDHAN SOUDHA,
BANGALORE-560 001.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-560 001.
3. THE PRINCIPAL
R.N. SHETTY POLYTECHNIC
SHIVABASAV NAGR,
BELGAUM - 590 010.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THESE PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE NOTIFICATION DATED:17/09/2012 IN DTE 22
ACM (2) 2012-13 ISSUED BY THE SECOND RESPONDENT
VIDE ANNEXURE-C BY ALLOWING THIS WRIT PETITION
AND TO DIRECT RESPONDENTS NO.1 AND 2 CONTINUE
CARRY OVER SYSTEM TO DIPLOMA IN TECHNIAL
EDUCATION AS PER NOTIFICATION DATED:02/08/2010
VIDE ANNEXURE-B.
19
W.P. Nos. 71724/2012 :
BETWEEN :
SADIK IMAMHUSEN NAYAK,
AGE: 22 YEARS, BRANCH: AUTOMOBILE,
GOMATESH POLYTECHNIC, BELGAUM.
R/O: PANT NAGAR, PANTBALEKUNDRI,
TQ & DIST: BELGAUM.
... PETITIONER
(BY SRI : SANTOSH.B.RAWOOT, ADVOCATE)
AND :
1. THE STATE OF KARNATAKA,
REPTD., BY ITS SECRETARY,
TECHNICAL EDUCATION DEPARTMENT,
M.S.BUILDING,
BANGALORE.
2. THE DIRECTOR,
TECHNICAL EDUCATION DEPARTMENT,
SHESHADRI ROAD,
BANGALORE.
3. THE PRINCIPAL,
GOMATESH POLYTECHNIC COLLEGE,
HINDAWADI, BELGAUM.
... RESPONDENTS
(BY SMT. K. VIDYAVATHI, AGA FOR R1 & R2)
THIS WP IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
CIRCULAR VIDE DTE 22 ACM (2) 2012-13
DATED:17/09/2012 ISSUED BY THE 2ND RESPONDENT
VIDE ANNEXURE-E AND TO DIRECT THE RESPONDENTS
TO CONTINUE THE CARRY OVER SYSTEM AS PER
CIRCULAR DATED:02/08/2010 VIDE DTE 31 ACM (2)
20
2010-2011 I.E. ANNEXURE-B ISSUED BY THE 2ND
RESPONDENT.
THESE WRIT PETITIONS COMING ON FOR
PRELIMINARY HEARING THIS DAY THE COURT MADE THE
FOLLOWING:
ORDER
In the light of the order dated 16.11.2012 dismissing W.P. Nos. 69608-69643/2012 and connected petitions, holding the Circular dated 17.09.2012 as valid and that students who have failed in more than 10 subjects put together in Semester I to IV are disentitled to a promotion to V Semester of the new re-structured Diploma Course with effect from the academic year 2009-10, these petitions are also dismissed.
SD/-
JUDGE hnm/