Calcutta High Court
Purshottam Das Agarwal vs K. M. C on 1 September, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 227 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PURSHOTTAM DAS AGARWAL
Versus
K. M. C.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 1st September, 2009.
Appearance:
Mr.Gour Roy Chowdhury, Sr.Advocate with Mr. Debangshu Monday, Advocate .. for KMC.
The Court: Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one responded for the petitioner. The writ petition is, as such, dismissed. Interim Orders, if any, are vacated. Rule, if any, is discharged.
(GIRISH CHANDRA GUPTA, J.) sm.
A.R.(CR).