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Calcutta High Court

Purshottam Das Agarwal vs K. M. C on 1 September, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                    WP No. 227 of 2005

                             IN THE HIGH COURT AT CALCUTTA

                            Constitutional Writ Jurisdiction

                                        ORIGINAL SIDE




                                                                      PURSHOTTAM DAS AGARWAL

                                                                                            Versus

                                                                                        K. M. C.



   BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

Date : 1st September, 2009.

Appearance:

Mr.Gour Roy Chowdhury, Sr.Advocate with Mr. Debangshu Monday, Advocate .. for KMC.
The Court: Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one responded for the petitioner. The writ petition is, as such, dismissed. Interim Orders, if any, are vacated. Rule, if any, is discharged.
(GIRISH CHANDRA GUPTA, J.) sm.
A.R.(CR).