Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Central 2 vs M/S Ankit Metal And Power Ltd. on 1 June, 2020
Bench: Ashok Bhushan, M.R. Shah, V. Ramasubramanian
ITEM NO.10 Virtual Court 4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7360/2020
(Arising out of impugned final judgment and order dated 09-07-2019
in ITA No. 155/2018 passed by the High Court At Calcutta)
PR. COMMISSIONER OF INCOME TAX CENTRAL Petitioner(s)
VERSUS
M/S ANKIT METAL AND POWER LTD. Respondent(s)
(FOR I.R. and IA No.45829/2020-CONDONATION OF DELAY IN FILING )
Date : 01-06-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. K M Natraj, ASG
Mr. Shailesh Madiyal,Adv.
Mr. Vaibhav Mishra,Adv
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 10390/2019.
(MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.06.01 15:19:10 IST Reason: