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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Central 2 vs M/S Ankit Metal And Power Ltd. on 1 June, 2020

Bench: Ashok Bhushan, M.R. Shah, V. Ramasubramanian

     ITEM NO.10                      Virtual Court 4                  SECTION XVI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7360/2020

     (Arising out of impugned final judgment and order dated 09-07-2019
     in ITA No. 155/2018 passed by the High Court At Calcutta)

     PR. COMMISSIONER OF INCOME TAX CENTRAL                              Petitioner(s)

                                                     VERSUS

     M/S ANKIT METAL AND POWER LTD.                     Respondent(s)
     (FOR I.R. and IA No.45829/2020-CONDONATION OF DELAY IN FILING )

     Date : 01-06-2020                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                         HON'BLE MR. JUSTICE M.R. SHAH
                                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                   Mr. K M Natraj, ASG
                                         Mr. Shailesh Madiyal,Adv.
                                         Mr. Vaibhav Mishra,Adv
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No. 10390/2019.

(MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.06.01 15:19:10 IST Reason: