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State of Bihar - Section

Section 2 in Bihar Directorate of Archaeology and Museums Ex-Cadre Technical Service Recruitment and Promotion Rules, 1980

2. Objective and extent.

(1)Since for the persons appointed against the ex-cadre technical posts of the Directorate, mentioned in Appendices 'A' and 'B', there is no provision for promotion to higher posts, these rules have been framed in order to provide appointment and promotion to aforesaid technical personnel possessing qualifications fixed for direct recruitment for the higher posts.
(2)These rules shall apply to appointment and promotion of the non-gazetted ex-cadre class III technical personnel working in all offices under the control of the Directorate of Archaeology and Museums, Bihar.