Calcutta High Court
Commissioner Of Income Tax vs Khadim Shoes Pvt Ltd on 10 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Sudip Ahluwalia
ORDER SHEET
ITA No.146 of 2007
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, TDS, KOLKATA
Versus
KHADIM SHOES PVT LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
AND
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date: 10th June, 2014
Mr. Aniket Mitra, Adv.
..for the appellant
No one appeared for the respondent.
The appeal appears to have been admitted on 29th March, 2007. It is, however, not clear whether notice of appeal was served on the respondent or not. The department is directed to submit its report along with all necessary evidence three weeks hence.
Let the matter be listed three weeks hence.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) AKGoswami