Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act] State of Kerala - Subsection Section 91(3)(iv) in Kerala Town and Country Planning Act, 2016 (iv)prescribe any architectural style or character or feature to any such building or precinct or zone identified in any Plan under this Act;