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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Assam - Subsection

Section 137(5) in Assam Co-Operative Societies Act, 2007

(5)A Co-operative Credit Structure Society shall have the freedom of entry and exit at any tier of co-operative society and there shall be no mandatory restriction of geographical boundaries for its operations within the State of Assam.