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State of Odisha - Section

Section 81 in The Orissa Agricultural Produce Markets Rules, 1958

81. Penalty for disobedience of order to produce weights or measures or weighing or measuring instruments for examination.

- Whoever being bound under provision of Rule 79 to produce any weights and measures and weighing or measuring instruments for examination allow the examination, inspection or comparison of any weight or measure of weighing or measuring instrument, does not produce the weights or measures or weighing or measuring instruments or does not allow the examination, inspection or comparison of any weight or measure or weighing or measuring instrument shall on conviction, be punishable with fine which May extend to Rs. 200.