Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Goa - Subsection Section 52(2)(h) in The Corporation of the City of Panaji (Election) Rules, 2004 (h)if it does not bear the mark which it should have borne under the provisions of sub-rule (1) of rule 35: