Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80D(3)] [Section 80D] [Entire Act] State of Kerala - Subsection Section 80D(3)(iv) in Kerala Cooperative Societies Act, 1969 (iv)for the grant of advances to the employees for meeting their medical expenses;