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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The All India Council For Technical Education Act, 1987

(4)The Chairman or in his absence, the Vice-Chairman of the Council shall preside at the meetings of the, Executive Committee and in the absence of both the Chairman and the Vice-Chairman, any other member chosen by the members present at the meeting shall preside at the meeting.