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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(2) in The West Bengal Correctional Services Act, 1992

(2)A correctional home for female prisoners shall have the status of a district correctional home and shall be of the type of a work centre. Medical Officers, pharmacists, trainers, matrons and other staff of such correctional home shall be females:Provided that male security staff may be employed for duties outside such correctional home and inside the office thereof.