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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

14. Preparation of Panel and waiting list.

- The District Selection Committee shall prepare a panel if candidates based on merit which shall be equal to the number of vacancies notified. A waiting list of candidates not exceeding 5% of the number of posts or 50, whichever is less may be prepared so as to cater for a contingency where any selected candidate fails to join in the post within prescribed time. Such waiting list shall cease to exist soon after all the vacancies are filled up, or by March, 31 of succeeding year, whichever is earlier. The candidates who are in the waiting list shall not have any right/claim for appointment.