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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)if it is of the opinion that it is essential to evaluate the technical aspects of a bid before considering its financial aspect, call for bids in two envelopes, namely: -
(i)the techno-commercial bid containing the technical, quality and performance aspects, commercial terms and conditions; and
(ii)the financial bid containing financial aspects, including the price.