Supreme Court - Daily Orders
Lalti Devi (Since Deceased) Thr. Lrs. vs Hdfc Ergo General Insurance Company ... on 2 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.33 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).9208/2015
(Arising out of impugned final judgment and order dated 12/01/2015
in MACA No. 640/2014 passed by the High Court of Delhi at New
Delhi)
LALTI DEVI (SINCE DECEASED) THR. LRS. Petitioner(s)
VERSUS
HDFC ERGO GENERAL INSURANCE COMPANY LTD. AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 02/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Anshuman Bal, Adv.
Mr. Sudhir Naagar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.04 12:03:35 IST Reason: