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Union of India - Section

Section 59A in The Customs Act, 1962

59A. [ Conditions for warehousing of certain goods. [Inserted by Act 55 of 1991, Section 7 (w.e.f. 23.12.1991). ]

- [Repealed by the Finance Act, 1994 (32 of 1994), section 60 (w.e.f. 13-5-1994).] [Substituted by Act 55 of 1991, Section 6, for sub-Section (1) (w.e.f. 23.12.1991). ]