Madhya Pradesh High Court
Bahadur Singh vs Ramcharan on 28 July, 2015
1 M. Cr. C. No. 5041 / 2015 28/07/2015 Shri Vikas Rathi, learned Counsel for the applicant submits that the process has been paid. There is no service report.
List for service report in the week commencing 10th of August, 2015.
At this juncture, Counsel prays for grant of stay over the proceedings before the trial Court.
List on I.A. No.4440/15 in the week commencing 10th of August, 2015.
(Mrs. S.R. Waghmare)
sumathi Judge