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State of Haryana - Section

Section 37 in The Haryana Motor Vehicles Rules, 1993

37. Manner for exhibiting the particulars of transport vehicles.

[Section 65(2)(g)]. - (1) Save in the case of motor car, the particulars set forth in Form HR No. 12 shall be exhibited in a fixed frame inside the transport vehicles in the driver cabin in English letters and numerals.
(2)The full name of the transport company, transport society, transport firm owning the vehicle and registration mark as set forth in its registration certificate shall be exhibited on both sides of every transport vehicle in Hindi language or English block letters measuring 100 millimetres in height and 20 millimetres in thickness :Provided that with the approval of the Regional Transport Authority concerned abbreviation of names may be used.