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[Cites 0, Cited by 0] [Section 7H] [Entire Act]

Union of India - Subsection

Section 7H(1) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(1)The Central Government shall determine the nature and categories of the officers and other employees required to assist a Tribunal in the discharge of its functions and provide the Tribunal with such officers and other employees as it may think fit.