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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(1)Every notice, calling for meeting of the District Committee shall, -
(a)specify the place, date and hour of the meeting.
(b)be served upon every member of the District Committee not less than seven clear days before the day appointed for the meeting.