Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Disaster Management (Amendment) Act, 2025 25. Amendment of Chapter VIII. In Chapter VIII of the principal Act, for the heading, the heading “DISASTER R ESPONSE F ORCE” shall be substituted.
