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[Cites 0, Cited by 1] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(b) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

(b)the amount recoverable from the jagirdar under clause (e) of sub-section (1) of section 22 and the Second Schedule;