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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(4)The executive authority shall give public notice of the amendment referred to in sub-rule (1) and of the general assessment referred to in sub-rule (2) in the manner provided in rule 11.