Section 885 in Rules under the United Provinces Excise Act, 1910
885. Special duties of officer-in-charge posted to brewery.
- It shall be the special duty of the officer-in-charge to see that-(i)the brewer's licence in the prescribed Form B-l is renewed in time;(ii)the brewer makes entry of his premises and utensils in the prescribed Form B-2;(iii)the vessels and rooms in the brewery are properly numbered and marked;(iv)the entries made by the brewer in the brewing book in Form B-4 are promptly and correctly made;(v)no materials other than those entered by the brewer in the brewing book are used;(vi)no worts are removed from the brewery until an account of them has been taken; and(vii)the rules prescribed for the management of breweries are strictly followed.
