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State of Madhya Pradesh - Section

Section 1 in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 2000.
(2)It extends to the whole of Madhya Pradesh.
(3)This section shall come into force at once. The remaining provisions of this Act shall come into force, in such area and on such dates, as the State Government may, by notification in the official Gazette, appoint, and different dates may be appointed for different areas.