Supreme Court - Daily Orders
Executive Engineer G.E.D. No. Iii ... vs Satyaranjan Mohanty on 9 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.20 COURT NO.8 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.24915/2017
(Arising out of impugned final judgment and order dated 20-12-2016
in WPC No. 12158/2013 passed by the High Court Of Orissa At
Cuttack)
EXECUTIVE ENGINEER G.E.D. NO. III SAMBALPUR Petitioner(s)
VERSUS
SATYARANJAN MOHANTY & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 92030/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92032/2017)
Date : 09-02-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Som Raj Choudhury, AOR
Mr. Parshant Kumar, Adv.
For Respondent(s) Mr. T. V. George, AOR
Mr. Satyalipsa Ray, Adv.
Mr. Dushyant Kumar, Adv.
Ms. Deepwantika, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application stands disposed of.
Signature Not Verified(ASHA SUNDRIYAL) Digitally signed by ASHA SUNDRIYAL Date: 2018.02.10 (CHANDER BALA) COURT MASTER 11:38:39 IST Reason: COURT MASTER