Section 4(1)(d) in The Collection of Statistics Rules, 2011

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Union of India - Subsection

Section 4(1)(d) in The Collection of Statistics Rules, 2011

(d)issue instructions from time to time on promoting the sharing of statistical information including unit-level data among different Departments of the Central Government and States to avoid unnecessary duplication of programmes of collection of statistics and resolve disputes or differences of opinion, if any, among them on the issue; and

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Union of India - Subsection

Section 4(1)(d) in The Collection of Statistics Rules, 2011