Supreme Court - Daily Orders
Cdr Barsha Agarwal vs Union Of India on 9 July, 2021
Bench: D.Y. Chandrachud, M.R. Shah
ITEM NO.16 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).703/2021
CDR BARSHA AGARWAL & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.73297/2021-DIRECTIONS )
Date : 09-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Anant Vijay Palli, Adv.
Mr. Nikhil Palli, Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice on the application for directions and on the writ petition.
2 Tag with Writ Petition (Civil) No 1471 of 2020.
3 Liberty to serve the Central Agency, in addition.
4 List the application for directions on 23 July 2021.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Signature Not Verified AR-CUM-PS COURT MASTER Digitally signed by Sanjay Kumar Date: 2021.07.09 16:59:08 IST Reason: