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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in The Bonded Labour System (Abolition) Ordinance, 1975

(a)"area" means an area of land notified or to be notified under, or falling within the purview of the relevant law and entrusted to the corporation under this Act for execution of any project;