Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 98 in The M.P. Public Health Act, 1949

98. Extension of Sections 94 to 97 to non-urban local authorities.

- The Government may, by notification, direct that the provisions of Sections 94 to 97 shall apply to any non-urban local authority specified in such notification; and, thereupon the provisions of those sections shall apply to such authority as if it were an urban local authority.