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State of Rajasthan - Section

Section 52 in Rajasthan Tenancy (Government) Rules, 1955

52. List to accompany of application.

- Each application shall be accompanied by lists in duplicate showing in Form F appended a village to these rules the details specified in columns 1 to 6 of that form for every defaulter in the village against whom the application desires proceedings to be taken. If a defaulter is in arrears in respect of more than one holding, each such holding shall be shown separately.