Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(1)(b) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(b)Where the applicant does not submit or delays the submission of information, document, etc., as called for by the Board;